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Delhi Bar Association & Ors vs Delhi High Court Bar Association & ...
2015 Latest Caselaw 5048 Del

Citation : 2015 Latest Caselaw 5048 Del
Judgement Date : 15 July, 2015

Delhi High Court
Delhi Bar Association & Ors vs Delhi High Court Bar Association & ... on 15 July, 2015
Author: Hima Kohli
$~11
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CS(OS) 2111/2013
       DELHI BAR ASSOCIATION & ORS               ..... Plaintiffs
                     Through : Mr. R.K. Sharma, Advocate

                         versus

       DELHI HIGH COURT BAR ASSOCIATION & ANR ..... Defendants
                     Through : Mr. Abhijat, Advocate for D-1.

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                     ORDER

% 15.07.2015

1. Counsel for the plaintiffs states that in view of the pendency of

CS(OS)No.2149/2013 filed by Mr. Rajiv Khosla against the Delhi

High Court Bar Association entitled 'Rajiv Khosla vs. Delhi High Court

Bar Association & Ors.', wherein the issues raised for adjudication are

identical to those raised in the present suit, he does not wish to press

the suit.

2. The suit is accordingly disposed of.

HIMA KOHLI, J JULY 15, 2015 sk/ap

 
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