Commissioner Of Income Tax-Xi vs M/S. Dlf Commercial Project ...
2015 Latest Caselaw 5046 Del

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                Reserved on: 24.03.2015
                                              Pronounced on: 15.07.2015
+      ITA 507/2013

       COMMISSIONER OF INCOME TAX-XI..................Plaintiff

               Versus

       M/S. DLF COMMERCIAL PROJECT CORPORATION
                                               .................Respondent

Through: Sh. P. Roy Chaudhuri, Sr. Standing Counsel for the Revenue in ITA 627/2012 and Sh. N.P. Sahni, Sr. Standing Counsel for the Revenue in ITA 507/2013.

Sh. Ajay Vohra, Sr. Advocate with Ms. Kavita Jha and Sh. Vaibhav Kulkarni, Advocates, for the respondent. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K. GAUBA

MR. JUSTICE S. RAVINDRA BHAT

% For detailed judgment, the decision dated 15.07.2015 in ITA 627/2012 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.K. GAUBA (JUDGE) JULY15, 2015

ITA 507/2013 Page 1