Yogesh Kumar vs State
2015 Latest Caselaw 4897 Del

Citation : 2015 Latest Caselaw 4897 Del
Judgement Date : 10 July, 2015

Delhi High Court

Yogesh Kumar vs State on 10 July, 2015

Author: Indermeet Kaur

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                 Judgment reserved on :06.07.2015.
                                 Judgment delivered on :10.07.2015
+     CRL.A. 382/2013
YOGESH KUMAR                                      ..... Appellant
                        Through       Mr. Rakesh Wadhwa and Mr.
                                      Amit Alok, Advs.
                        versus
STATE                                             ..... Respondent
                        Through       Ms. Kusum Dhalla, APP for the
                                      State.
CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR

INDERMEET KAUR, J.

For orders, see file of Crl. Appeal No.284/2013.

INDERMEET KAUR, J JULY 10, 2015 A

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