Geeta vs State (Nct Of Delhi)
2015 Latest Caselaw 4793 Del

Citation : 2015 Latest Caselaw 4793 Del
Judgement Date : 7 July, 2015

Delhi High Court

Geeta vs State (Nct Of Delhi) on 7 July, 2015

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                 Date of Judgment :07th July, 2015

+      CRL.A. 944/2013
       GEETA
                                                           ..... Appellant
                            Through    Mr.Jatin Rajput and Mr Anupam
                                       Dubey, Advocates.
                     versus
       STATE (NCT OF DELHI)
                                                       ..... Respondent
                            Through    Ms.Kusum Dhalla, APP for the
                                       State
CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR

INDERMEET KAUR, J. (Oral)

For orders, see file of Crl. Appeal No.785/2012.

INDERMEET KAUR, J

JULY 07th 2015 A/m

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