Suresh vs State
2015 Latest Caselaw 4685 Del

Citation : 2015 Latest Caselaw 4685 Del
Judgement Date : 3 July, 2015

Delhi High Court

Suresh vs State on 3 July, 2015

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : APRIL 30, 2015
                               DECIDED ON : JULY 03, 2015


+                 CRL.A. 835/2012

      SURESH                                                ..... Appellant

                        Through : Mr.R.C.Tiwari with Mr.Sumar
                                 Sharma, Mr.Rahul, Advocates.
                        versus


      STATE                                                 ..... Respondent

                        Through : Mr.Navin K.Jha, APP.


      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.1586/2013 titled Deepak Vs. State.

(S.P.GARG) JUDGE JULY 03, 2015 sa

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