Naresh vs State
2015 Latest Caselaw 4684 Del

Citation : 2015 Latest Caselaw 4684 Del
Judgement Date : 3 July, 2015

Delhi High Court

Naresh vs State on 3 July, 2015

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : APRIL 30, 2015
                               DECIDED ON : JULY 03, 2015


+                 CRL.A. 746/2012

      NARESH                                                ..... Appellant

                        Through : Mr.Amlish Rai, Advocate.

                        versus

      STATE                                                 ..... Respondent

                        Through : Mr.Navin K.Jha, APP.
                                  SI Janak Singh, PS M.F.Colony.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.1586/2013 titled Deepak vs.State.

(S.P.GARG) JUDGE JULY 03, 2015 sa

Download the LatestLaws.com Mobile App