Commissioner Of Income Tax vs Renu Verma
2015 Latest Caselaw 877 Del

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                            RESERVED ON: 07.01.2015
%                                        PRONOUNCED ON: 30.01.2015

+                          ITA 1329/2009

       COMMISSIONER OF INCOME TAX                     ..... Appellant
                   Through: Mr. N.P. Sahni, Sr. Standing Counsel
                   with Mr. Nitin Gulati and Mr. Judy James, Jr.
                   Standing Counsel.

               versus
       RENU VERMA                                         ..... Respondent

Through: Mr. Vikas Jain, Advocate.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K. GAUBA MR. JUSTICE S.RAVINDRA BHAT For detailed judgment, the decision dated 30.01.2015 in ITA 287/2009 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.K. GAUBA (JUDGE) JANUARY 30, 2015

ITA 1329/2009 Page 1