Gopal vs State
2015 Latest Caselaw 876 Del

Citation : 2015 Latest Caselaw 876 Del
Judgement Date : 30 January, 2015

Delhi High Court

Gopal vs State on 30 January, 2015

Author: A. K. Pathak

$~18
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+   CRL. A. No. 22/2012
                                           Reserved on 21st January, 2015

                                           Decided on 30th January, 2015

    GOPAL                                          ..... Appellant
                     Through:    Mr. D.K. Pandey, Adv.

                     Versus

    STATE                                         ..... Respondent
                     Through:    Mr. Amit Ahlawat, APP along with
                                 SI Vinay Kumar, P.S. Neb Sarai.

CORAM:
HON'BLE MR. JUSTICE A.K. PATHAK

A.K. PATHAK, J.

For judgment see Crl.A.No.1589/2011.

A.K. PATHAK, J. JANUARY 30, 2015 ga

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