Commissioner Of Income Tax-I vs Bougainvillea Multiplex ...
2015 Latest Caselaw 875 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                              Reserved on: January 09, 2015
                                            Pronounced on: January 30, 2015
+      ITA 587/2013
+      ITA 161/2014
+      ITA 204/2014

       COMMISSIONER OF INCOME TAX-I                  ..... Appellant
                    Through: Mr. Rohit Madan and Mr. Ruchir
                             Bhatia, Advocates.
                    Versus
       BOUGAINVILLEA MULTIPLEX ENTERTAINMENT
       CENTRE PVT. LTD.                           ..... Respondent

Through: Mr. Ajay Vohra, Sr. Advocate with Ms. Kavita Jha and Mr. Vaibhav Kulkarni, Advocates. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE R.K.GAUBA % For detailed judgment, the decision dated 30.01.2015 in ITA No.586/2013 may be referred to.

R.K.GAUBA (JUDGE)

S. RAVINDRA BHAT (JUDGE) JANUARY 30, 2015 vld

ITA 587/2013, 161/2014 AND 204/2014 Page 1