Phonographic Performance Ltd. & ... vs Uoi And Ors
2015 Latest Caselaw 164 Del

Citation : 2015 Latest Caselaw 164 Del
Judgement Date : 9 January, 2015

Delhi High Court

Phonographic Performance Ltd. & ... vs Uoi And Ors on 9 January, 2015

Author: Suresh Kait

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI

%                   Judgment delivered on: January 09, 2015


+      W.P.(C) 7724/2011 & CM. Nos. 17493/2011, 19273/2011 and
       3719/2012


PHONOGRAPHIC PERFORMANCE LTD. & ORS. ..... Petitioners
            Represented by: Mr. N.B. Joshi and Mr. Neeraj
            K. Gupta, Advocates.

               Versus

UOI AND ORS                                     ..... Respondents
                    Represented by: Mr.         Ripudaman         Singh
                    Bhardwaj, CGSC with Mr. M.P. Singh andMr.
                    T.P. Singh, Advocates for Respondents No.1 and 2.

CORAM:
HON'BLE MR. JUSTICE SURESH KAIT


SURESH KAIT, J.

For detailed order see W.P.(C) 8144/2011.

SURESH KAIT (JUDGE)

JANUARY 09, 2015 jg

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