Delhi High Court
Cit-1 vs Alcatel Lucent Bell Nv on 27 February, 2015
Author: S.Ravindra Bhat
$~3 to 32 and 37 to 43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Decided on 27th February, 2015
+ ITA 120/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT ENTERPRISE ..... Respondent
+ ITA 121/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT SHANGHAI BELL ..... Respondent
+ ITA 122/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT FRANCE USA INC ..... Respondent
+ ITA 123/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT FRANCE ..... Respondent
+ ITA 124/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT SHANGHAI BELL ..... Respondent
+ ITA 125/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT FRANCE ..... Respondent
+ ITA 126/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT ENTERPRISE ..... Respondent
+ ITA 127/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT ENTERPRISE ..... Respondent
+ ITA 128/2015
CIT ..... Appellant
versus
ALCATEL LUCENT CANADA ..... Respondent
+ ITA 129/2015
CIT-1 ..... Appellant
versus
ITA 120/2015 & conn. Page 1
ALCATEL LUCENT FRANCE USA INC ..... Respondent
+ ITA 130/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT ITALIA SPA ..... Respondent
+ ITA 131/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENTFRANCEUSA INC ..... Respondent
+ ITA 132/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT ENTERPRISE ..... Respondent
+ ITA 133/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT SHANGHAI BELL ..... Respondent
+ ITA 134/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT DEUTSCHLAND AG ..... Respondent
+ ITA 135/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT SHANGAHI BELL ..... Respondent
+ ITA 136/2015
CIT ..... Appellant
versus
ALCATEL LUCENT CANADA ..... Respondent
+ ITA 137/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT FRANCE ..... Respondent
+ ITA 138/2015
CIT ..... Appellant
versus
ALCATEL LUCENT BELL NV ..... Respondent
+ ITA 139/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT BELL NV ..... Respondent
+ ITA 140/2015
CIT-1 ..... Appellant
ITA 120/2015 & conn. Page 2
versus
ALCATEL LUCENT ITALIA SPA ..... Respondent
+ ITA 141/2015
CIT-1 .... Appellant
versus
ALCATEL LUCENT FRANCE ..... Respondent
+ ITA 142/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT BELL NV ..... Respondent
+ ITA 144/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT BELL NV ..... Respondent
+ ITA 145/2015
CIT ..... Appellant
versus
ALCATEL LUCENT CANADA ..... Respondent
+ ITA 146/2015
CIT ..... Appellant
versus
ALCATEL LUCENT BELL NV ..... Respondent
+ ITA 147/2015
CIT ..... Appellant
versus
ALCATEL LUCENT CANADA ..... Respondent
+ ITA 148/2015
CIT ..... Appellant
versus
ALCATEL LUCENT BELL NV ..... Respondent
+ ITA 149/2015
CIT ..... Appellant
versus
ALCATEL LUCENT BELL NV ..... Respondent
+ ITA 150/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT SHANGHAI BELL ..... Respondent
+ ITA 151/2015
CIT-1 ..... Appellant
versus
ALCATEL LUCENT FRANCE ..... Respondent
+ ITA 152/2015
ITA 120/2015 & conn. Page 3
CIT-1 ..... Appellant
versus
ALCATEL LUCENT ENTERPRISE ..... Respondent
+ ITA 153/2015
CIT-1 ..... Appellant
ALCATEL LUCENT ITALIA SPA ..... Respondent
+ ITA 154/2015
CIT ..... Appellant
versus
ALCATEL LUCENT FRANCE ..... Respondent
+ ITA 155/2015
CIT ..... Appellant
versus
ALCATEL LUCENT ENTERPRISE ..... Respondent
+ ITA 156/2015
CIT ..... Appellant
versus
ALCATEL LUCENT FRANCE ..... Respondent
+ ITA 157/2015
CIT ..... Appellant
versus
ALCATEL LUCENT ITALIA SPA ..... Respondent
Presence : Mr. Nitin Gulati, jr. standing counsel for the revenue
Mr. Prakash Kumar, Adv. for the assessee
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE R.K.GAUBA
MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)
%
For detailed judgment, the decision dated 27.02.2015 in ITA No. 119/2015
may be referred to.
S. RAVINDRA BHAT, J
R.K.GAUBA, J
FEBRUARY 27, 2015
vld
ITA 120/2015 & conn. Page 4
