Jagmohan Khatri & Anr vs Sheela Devi & Anr
2015 Latest Caselaw 1694 Del

Citation : 2015 Latest Caselaw 1694 Del
Judgement Date : 26 February, 2015

Delhi High Court

Jagmohan Khatri & Anr vs Sheela Devi & Anr on 26 February, 2015

Author: Hima Kohli

7
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CS(OS) 91/2011
      JAGMOHAN KHATRI & ANR                             ..... Plaintiffs
                   Through : None.

                           versus

      SHEELA DEVI & ANR                                 ..... Defendants
                     Through : None.

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI
                    ORDER

% 26.02.2015

1. The suit was passed over on the first call as none was present

for the plaintiffs. Same is the position even on the second call.

2. The plaintiffs were not represented before the Joint Registrar on

the last two dates.

3. It appears that the plaintiffs are not interested in prosecuting

the present suit, which is accordingly dismissed in default and for non-

prosecution.

HIMA KOHLI, J FEBRUARY 26, 2015 sk

Download the LatestLaws.com Mobile App