Jayaswal Neco Industries Ltd. vs Union Of India & Ors.
2015 Latest Caselaw 1610 Del

*   IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                        Pronounced on: 24.02.2015

+   LPA 205/2011
    JAYASWAL NECO INDUSTRIES LTD           ..... Appellant
                Through: Mr. G.C. Bharuka, Sr. Adv. with Mr.
                Devashish Bharuka, Ms. Jasmeet Kaur & Mr.
                Kaushik, Advs.

                               Versus
    UNION OF INDIA & ORS                         ..... Respondents
                  Through: Mr. Abhay Prakash Sahay, CGSC
                  with Mr. A.K. Sinha & Ms. Indu Prabha, Advs. for
                  UOI.
                  Mr. Ratan Kr. Singh with Mr. J.K. Chaudhary, Mr.
                  Vinod Chawla, Mr. Shashi Bhushan & Mr. Akshay
                  Malhotra, Advs. for R-3.
                  Mr. Atul Jha & Mr. Sandeep Jha, Advs. for State
                  of Chhattisgarh.
    CORAM:
    HON'BLE THE CHIEF JUSTICE
    HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

                      JUDGMENT

MS. G.ROHINI, CJ For orders, see LPA 202 of 2011.

CHIEF JUSTICE

RAJIV SAHAI ENDLAW, J FEBRUARY 24, 2015 pk/kks