Commissioner Of Income Tax ???Ii vs M/S Micron Steels Pvt. Ltd.
2015 Latest Caselaw 1286 Del

$~2-6
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        Decided on: 11th February, 2015

+       ITA 21/2014
+       ITA 22/2014
+       ITA 23/2014
+       ITA 24/2014

        COMMISSIONER OF INCOME TAX -II          ..... Appellant
                    Through: Mr.Kamal Sawhney, Sr.Standing
                             counsel with Mr.Sanjay Kumar,
                             Jr.Standing counsel.

                        versus


        M/S MICRON STEELS PVT. LTD.              ..... Respondent

Through: Mr.Salil Kapoor and Mr.Vikas Jain, Advs.

+       ITA 20/2014
        COMMISSIONER OF INCOME TAX -II          ..... Appellant

Through: Mr.Kamal Sawhney, Sr.Standing counsel with Mr.Sanjay Kumar, Jr.Standing counsel. versus

M/S STEELS PVT. LTD. ..... Respondent Through: Mr.Salil Kapoor and Mr.Vikas Jain, Advs.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA

ITA Nos. 20-24/2014 Page 1 MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

% For detailed judgment, the decision dated 11.02.2015 in ITA No. 19/2014 may be referred to.

S. RAVINDRA BHAT, J

R.K.GAUBA, J FEBRUARY 11, 2015 mr

ITA Nos. 20-24/2014 Page 2