Commissioner Of Income Tax ... vs C.J. International Hotels Pvt. ...
2015 Latest Caselaw 1184 Del

$~40 & 41
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                            DECIDED ON: 09.02.2015

+         ITA No.67/2015, CM No.2230/2015
          ITA No.68/2015, CM No.2231/2015
    COMMISSIONER OF INCOME TAX (TDS)-I            ..... Appellant
                Through: Mr. Kamal Sawhney, Sr. Standing
                Counsel.

                          versus

    C.J. INTERNATIONAL HOTELS PVT. LTD.           ..... Respondent

Through: Mr. Mayank Nagi with Ms. Bhawna Bakshi, Advocates.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K. GAUBA S.RAVINDRA BHAT, J. (OPEN COURT)

For detailed order, order dated 09.02.2015 passed in ITA 57/2015 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.K. GAUBA (JUDGE) FEBRUARY 09, 2015 /vikas/