Jasbir Singh Bath vs Dimple Sahi Bath
2015 Latest Caselaw 1121 Del

Citation : 2015 Latest Caselaw 1121 Del
Judgement Date : 6 February, 2015

Delhi High Court

Jasbir Singh Bath vs Dimple Sahi Bath on 6 February, 2015

Author: Hima Kohli

20
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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CS(OS) 4092/2014 & IA No.26567/2014
      JASBIR SINGH BATH                            ..... Plaintiff
                     Through Ms.Manali Singhal, Advocate

                        versus

      DIMPLE SAHI BATH                                ..... Defendant
                     Through None

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                        ORDER

% 06.02.2015

1. Learned counsel for the plaintiff states that she has instructions

from her client that he does not wish to pursue the present suit, for

the reason that he has resolved the dispute with his wife, who is the

defendant herein.

2. In view of the aforesaid submission, the present suit is disposed

of, along with pending application.

HIMA KOHLI, J FEBRUARY 06, 2015 mks

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