Belcom J.V. vs Mmtc Ltd.
2015 Latest Caselaw 9616 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                              Reserved on: 03.12.2015
                                            Pronounced on: 23.12.2015

+      FAO(OS) 477/2010, C.M. APPL.22632/2015
       BELCOM J.V.                                   ..... Appellant
                      versus
       MMTC LTD                                      ..... Respondent

Through: Sh. Amarjit Singh Chandhiok, Sr. Advocate, Sh. Jagdeep Kishore, Sh. Ritesh Kumar, Ms. Honey Kolwar and Ms. Mallika Ahluwalia, Advocates, for MMTC.

Sh. Biraja Misra, Respondent in person. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA

MR. JUSTICE S. RAVINDRA BHAT

%

FAO (OS) 314/2010 is allowed and FAO (OS) 477/2010 is dismissed. No costs.

For detailed judgment, the decision dated 23.12.2015 in FAO(OS) 314/2010 may be referred to.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) DECEMBER 23, 2015

FAO (OS) 477/2010 Page 1