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Syndicate Bank vs Azko Plastics Industries
2015 Latest Caselaw 9509 Del

Citation : 2015 Latest Caselaw 9509 Del
Judgement Date : 21 December, 2015

Delhi High Court
Syndicate Bank vs Azko Plastics Industries on 21 December, 2015
Author: Hima Kohli
$~13
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      EX.P. 226/1991
       SYNDICATE BANK                     ..... Decree Holder
                     Through: Mr. Pawan Chaturvedi, Manager
                     (Law)

                        versus

       AZKO PLASTICS INDUSTRIES                ..... Judgement Debtor
                      Through: None.

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI

                        ORDER
       %                21.12.2015

1.     Mr.   Pawan   Chaturvedi,   Manager   (Law)    of   the   Decree

Holder/Bank submits that despite efforts made by the concerned

branch to locate the records of the present case, they could not do so.

He submits that the Bank does not wish to prosecute the present

execution petition any further. The same is accordingly disposed of.

HIMA KOHLI, J DECEMBER 21, 2015 ap

 
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