Ramesh Chand Sood & Ors. vs M/S Asian Townsville Farms Ltd. & ...
2015 Latest Caselaw 9508 Del

Citation : 2015 Latest Caselaw 9508 Del
Judgement Date : 21 December, 2015

Delhi High Court

Ramesh Chand Sood & Ors. vs M/S Asian Townsville Farms Ltd. & ... on 21 December, 2015

Author: Hima Kohli

1
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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CCP(O) No.50/2011 in CS(OS) 2387/2010
      RAMESH CHAND SOOD & ORS.                 ..... Petitioners
                    Through : Mr. Muneesh Malhotra, Advocate

                        versus

      M/S ASIAN TOWNSVILLE FARMS LTD. & ANR.         ..... Respondents
                    Through : None

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                        ORDER

% 21.12.2015

1. In view of the fact that the parties have arrived at a settlement

in CS(OS) No.2387/2010, the petitioners do not wish to press the

present petition any further.

2. The petition is disposed of.

HIMA KOHLI, J DECEMBER 21, 2015 mk

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