Manoj Sirohi vs State (Govt. Of Nct Of Delhi)
2015 Latest Caselaw 9505 Del

Citation : 2015 Latest Caselaw 9505 Del
Judgement Date : 21 December, 2015

Delhi High Court

Manoj Sirohi vs State (Govt. Of Nct Of Delhi) on 21 December, 2015

Author: R. K. Gauba

*         IN THE HIGH COURT OF DELHI AT NEW DELHI

                                             Reserved on: 22.09.2015
%                                        Date of Decision : 21.12.2015

+           CRL.A. 1095/2013

            MANOJ SIROHI                                 ..... Appellant
                     Through:          Mr. Chetan Lokur, Adv.


                              versus

            STATE (GOVT. OF NCT OF DELHI)    .... Respondent

Through: Ms. Aashaa Tiwari, APP

CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.K.GAUBA

R. K. GAUBA, J:

For detailed judgment, the decision dated 21.12.2015 in Crl.A.No.1096/2013 may be referred to.

R. K. GAUBA (JUDGE)

SANJIV KHANNA (JUDGE) DECEMBER 21, 2015 nk/ss

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