F Hoffmann-La Roche Ltd & Anr vs Glenmark Pharmaceuticals ...
2015 Latest Caselaw 9401 Del

Citation : 2015 Latest Caselaw 9401 Del
Judgement Date : 17 December, 2015

Delhi High Court

F Hoffmann-La Roche Ltd & Anr vs Glenmark Pharmaceuticals ... on 17 December, 2015

Author: Hima Kohli

$~15
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CCP No.35/2010 in CS(OS) 402/2010
       F HOFFMANN-LA ROCHE LTD & ANR             ..... Petitioners
                     Through : Mr. Pravin Anand, Advocate

                     versus
       GLENMARK PHARMACEUTICALS LIMITED          ..... Respondent
                     Through : Mr. Eshan Ghosh, Advocate
       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                     ORDER

% 17.12.2015

Counsel for the petitioners states that in view of the settlement

arrived at with the respondent, as recorded in I.A.No.25724/2015, a

joint application filed under Order XXIII Rule 3 CPC in CS(OS)

402/2010, he does not wish to pursue the present contempt petition

any further. The contempt petition is accordingly disposed of.

HIMA KOHLI, J DECEMBER 17, 2015 sk

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