Citation : 2015 Latest Caselaw 9369 Del
Judgement Date : 16 December, 2015
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Date of Decision: 16th December, 2015
+ CRL.A. 996/2015 & Crl.M.B.No.7781/2015
GOPAL ..... Appellant
Through Mr. Harsh Prabhakar and Mr.
Anirudh Tawwar, Advs.
versus
STATE ..... Respondent
Through Ms. Aashaa Tiwari, APP with Insp.
Vinod Kumar and Insp. Kunwar Sahab Singh-PS Darya Ganj CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.K.GAUBA R.K.GAUBA, J (ORAL)
For detailed judgment, the decision dated 16.12.2015 in Crl.A. No.1314/2015 may be referred to.
R.K. GAUBA (JUDGE)
SANJIV KHANNA (JUDGE)
DECEMBER 16, 2015/VLD
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