Madan Kukreja vs State & Ors.
2015 Latest Caselaw 9003 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              RESERVED ON : 10th AUGUST, 2015
                               DECIDED ON : 3rd DECEMBER, 2015

+        CRL.REV.P. 445/2007 & Crl. M.A. No. 13265/14
      MADAN KUKREJA                            ..... Petitioner
                  Through    Mr. Suman Kapoor, Advocate
                  versus

      STATE & ORS.                                     ..... Respondents
                         Through :   Mr. Sanjeev Sabharwal, APP.
                                     Mr. Navin Chawla, Mr. Aditya V.
                                     Singh, Mr. Ricky Kundra, Mr.
                                     Ketan Paul & Mr. Siddhartha,
                                     Advocates for R2.
                                     Ms. Meenakshi Arora, Senior
                                     Advocate along with Ms. Bansuri
                                     Swaraj & Ms. Shreya Bhatnagar,
                                     Advocates for R3.
      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present revision petition stands dismissed in terms of a

detailed common judgment delivered today which is placed in the file of

Crl.Rev.P. 374/2007 titled 'Mohan Kukreja vs. State'.

(S.P.GARG) JUDGE

DECEMBER 03, 2015 / tr