Urmila vs State Govt Of Nct Of Delhi
2015 Latest Caselaw 6091 Del

Citation : 2015 Latest Caselaw 6091 Del
Judgement Date : 19 August, 2015

Delhi High Court

Urmila vs State Govt Of Nct Of Delhi on 19 August, 2015

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : JULY 29, 2015
                               DECIDED ON : AUGUST 19, 2015


+                       CRL.A. 116/2012
      URMILA                                                ..... Appellant
                        Through :    Ms.Anu Narula, Advocate.

                        versus

      STATE GOVT OF NCT OF DELHI              ..... Respondent
                   Through : Mr.Amit Ahlawat, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.1224/2011 titled Ruksana Begum vs.State.

(S.P.GARG) JUDGE AUGUST 19, 2015 sa

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