Ram Sahu @ Ram vs State
2015 Latest Caselaw 5970 Del

Citation : 2015 Latest Caselaw 5970 Del
Judgement Date : 14 August, 2015

Delhi High Court

Ram Sahu @ Ram vs State on 14 August, 2015

Author: S. P. Garg

*   IN THE HIGH COURT OF DELHI AT NEW DELHI

                            RESERVED ON : AUGUST 04, 2015
                            DECIDED ON : AUGUST 14, 2015


+                     CRL.A. 324/2005
    RAM SAHU @ RAM
                                                      ..... Appellant
                      Through :   Mr.Krishan Kumar, Advocate.
                      versus
    STATE
                                                    ..... Respondent
                      Through :   Mr.Navin K.Jha, APP.


    CORAM:
    HON'BLE MR. JUSTICE S.P.GARG

    S.P.GARG, J.

The present appeal is allowed of in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.260/2005 titled Ajay Kumar vs.State.

(S.P.GARG) JUDGE AUGUST 14, 2015 sa

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