M/S Drs Logistics Pvt Ltd vs M/S Apm Infrastructure Pvt Ltd & ...
2015 Latest Caselaw 3527 Del

Citation : 2015 Latest Caselaw 3527 Del
Judgement Date : 30 April, 2015

Delhi High Court

M/S Drs Logistics Pvt Ltd vs M/S Apm Infrastructure Pvt Ltd & ... on 30 April, 2015

Author: Hima Kohli

$~11.
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CS(OS) 2671/2012 and I.A. 16188/2012
     M/S DRS LOGISTICS PVT LTD                   ..... Plaintiff
                    Through: Mr. Shivkant Arora, Advocate

                       versus


     M/S APM INFRASTRUCTURE PVT LTD & ORS       ..... Defendants
                    Through: Mr. Anuj Nair, Advocate

     CORAM:
     HON'BLE MS. JUSTICE HIMA KOHLI

                       ORDER

% 30.04.2015

1. Counsel for the plaintiff states that his client has arrived at an

out of court settlement with the defendants in a connected matter and

therefore, does not wish to pursue the present suit any further.

2. Leave, as prayed for, is granted. The suit is dismissed as

withdrawn alongwith the pending application.

HIMA KOHLI, J APRIL 30, 2015 rkb

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