Puri Construction P. Ltd. And Ors. vs Larsen And Toubro Ltd. And Anr.
2015 Latest Caselaw 3524 Del

Citation : 2015 Latest Caselaw 3524 Del
Judgement Date : 30 April, 2015

Delhi High Court

Puri Construction P. Ltd. And Ors. vs Larsen And Toubro Ltd. And Anr. on 30 April, 2015

Author: S.Ravindra Bhat

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                 Reserved on: 22.12.2014
                                               Pronounced on: 30.04.2015

+     FAO(OS) 22/2009

      MOHINDER PURI                                ...     ......Appellant

             Versus

      LARSEN AND TOUBRO LTD. AND ANR.                    ........Respondents

+     FAO(OS) 23/2009

      PURI CONSTRUCTION P. LTD. AND ORS...                 ......Appellants.

             Versus

      LARSEN AND TOUBRO LTD. AND ANR.                    ........Respondents

+     FAO(OS) 194/2009

      M/S. LARSEN AND TOUBRO LTD.                        ......Appellant

             Versus

      PURI CONSTRUCTION LTD. AND ORS. .                  ........Respondents

Through: Sh. Arvind Nigam, Sr. Advocate with Sh. M.R. Shamshad, Sh. Shashank Singh and Sh. Abdullah Umar, Advocates, for petitioner in FAO(OS)21/2009 and FAO(OS)23/2009 and respondent in FAO(OS)194/2009. Sh. Ram Jethmalani, Sr. Advocate with Sh. Neeraj Malhotra and Sh. P. Garg, Advocates, for appellant in FAO(OS)22/2009 and Respondent No.3 in FAO(OS)194/2009.

FAO (OS) 22/2009 AND CONNECTED CASES Page 1 Sh. Ashok. H. Desai, Sr. Advocate with Sh. Sameer Parekh, Ms. Rukmini Bobde, Sh. Kumar Shashank, Ms. Sanjana Ramachandran and Sh. Abhishek Vinod Deshmukh, Advocates, for L&T.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE NAJMI WAZIRI

MR. JUSTICE S. RAVINDRA BHAT

% For detailed judgment, the decision dated 30.04.2015 in FAO(OS) 21/2009 may be referred to.

S. RAVINDRA BHAT (JUDGE)

NAJMI WAZIRI (JUDGE) APRIL30, 2015

FAO (OS) 22/2009 AND CONNECTED CASES Page 2