Malti Jain & Anr vs Blue Coast Hotels Limited
2015 Latest Caselaw 3217 Del

Citation : 2015 Latest Caselaw 3217 Del
Judgement Date : 21 April, 2015

Delhi High Court

Malti Jain & Anr vs Blue Coast Hotels Limited on 21 April, 2015

Author: Hima Kohli

$~35.
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     EX.P. 95/2015
      MALTI JAIN & ANR                      ..... Decree Holders
                      Through: Mr. Kunal Kher, Advocate

                        versus


      BLUE COAST HOTELS LIMITED           ..... Judgement Debtor
                    Through: Mr. Varun Arora, Advocate with
                    Mr. Manoj Sharma, Manager (Admn.) of the
                    Judgment Debtor in person.

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                        ORDER

% 21.04.2015

1. In view of the orders passed today in CS(OS) 3224/2014,

counsel for the Decree Holders states that he does not wish to press

the present execution petition.

2. The petition is disposed of.

HIMA KOHLI, J APRIL 21, 2015 rkb

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