Pc Jeweller Ltd vs Just Dial Ltd
2015 Latest Caselaw 3094 Del

Citation : 2015 Latest Caselaw 3094 Del
Judgement Date : 17 April, 2015

Delhi High Court

Pc Jeweller Ltd vs Just Dial Ltd on 17 April, 2015

Author: Hima Kohli

20
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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CS(OS) 173/2015 & IAs No.1329 & 1330/2015
      PC JEWELLER LTD                               ..... Plaintiff
                     Through Mr.Manish Singhal, Advocate

                       versus

      JUST DIAL LTD.                                 .... Defendant
                       Through None

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                       ORDER

% 17.04.2015

1. Learned counsel for the plaintiff seeks leave to withdraw the

present suit.

2. Leave, as prayed for, is granted. The suit is dismissed as

withdrawn, along with the pending applications.

HIMA KOHLI, J APRIL 17, 2015 mk

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