Bsl Scaffolding Ltd vs M/S Il & Fs Engineering & ...
2015 Latest Caselaw 3045 Del

Citation : 2015 Latest Caselaw 3045 Del
Judgement Date : 16 April, 2015

Delhi High Court

Bsl Scaffolding Ltd vs M/S Il & Fs Engineering & ... on 16 April, 2015

Author: Hima Kohli

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CS(OS) 1208/2012
     BSL SCAFFOLDING LTD                           ..... Plaintiff
                   Through Mr.Rajeev Chauhan, Advocate

                       versus

     M/S IL & FS ENGINEERING & CONSTRUCTION CO LTD Defendant
                     Through None

     CORAM:
     HON'BLE MS. JUSTICE HIMA KOHLI

                       ORDER

% 16.04.2015

1. Learned counsel for the plaintiff states that he wishes to

withdraw the present suit in view of the settlement arrived at with the

defendant.

2. The suit is dismissed as withdrawn.

HIMA KOHLI, J APRIL 16, 2015 mk

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