Delhi Transport Corporation vs Ashok Kumar And Ors.
2015 Latest Caselaw 2901 Del

Citation : 2015 Latest Caselaw 2901 Del
Judgement Date : 10 April, 2015

Delhi High Court

Delhi Transport Corporation vs Ashok Kumar And Ors. on 10 April, 2015

$~R-3
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                Decided on April 10, 2015
+       W.P.(C)15508/2006
        DELHI TRANSPORT CORPORATION                      ..... Petitioner
                        Through: Mr. Manish Garg, Adv.
                        versus
        ASHOK KUMAR AND ORS.                        ..... Respondents

Through: None. CORAM:

HON'BLE MR. JUSTICE R.K.GAUBA

MR. JUSTICE R.K.GAUBA (OPEN COURT)

% For detailed judgment, the decision dated 10.04.2015 in W.P.(C) 1387/2003 may be referred to.

R.K. GAUBA (JUDGE)

APRIL 10, 2015 ik

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