Rajesh Sinha & Ors vs State
2015 Latest Caselaw 2722 Del

Citation : 2015 Latest Caselaw 2722 Del
Judgement Date : 6 April, 2015

Delhi High Court

Rajesh Sinha & Ors vs State on 6 April, 2015

Author: Hima Kohli

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    TEST.CAS. 84/2011
     RAJESH SINHA & ORS                       ..... Petitioners
                    Through Mr.Sameer Dawas, Advocate

                       versus

     STATE                                           ..... Respondent
                       Through None

     CORAM:
     HON'BLE MS. JUSTICE HIMA KOHLI

                       ORDER

% 06.04.2015

1. By a separate order passed today, IA No.2255/2015 has been

allowed, subject to the petitioner No.1 furnishing a surety of `10 lacs

within two weeks.

2. List before the Registrar General for acceptance of surety, on

13.4.2015.

HIMA KOHLI, J APRIL 06, 2015 mk

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