Vineet Kumar vs Union Of India & Ors.
2014 Latest Caselaw 4931 Del

Citation : 2014 Latest Caselaw 4931 Del
Judgement Date : 29 September, 2014

Delhi High Court

Vineet Kumar vs Union Of India & Ors. on 29 September, 2014

*   IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 Date of hearing and Order: 29.09.2014
+   W.P. (C) No.5639/2014

    VINEET KUMAR                                   ... Petitioner
                      Through:    Mr. Zeyaul Haque, Advocate

                      versus

    UNION OF INDIA & ORS.                         ..... Respondents
                  Through:        Mr. Manish Mohan, CGSC for UOI
                                  with Ms. Puja Sarkar and Ms.
                                  Manisha Rana Singh, Advocates for
                                  Respondents.

    CORAM:
    HON'BLE MR. JUSTICE KAILASH GAMBHIR
    HON'BLE MR. JUSTICE NAJMI WAZIRI

                               ORDER

% KAILASH GAMBHIR, J. (ORAL)

For order, see W.P.(C) No.5112/2013.

KAILASH GAMBHIR, J

NAJMI WAZIRI, J SEPTEMBER 29, 2014 v

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