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Cpl Sunil Singh vs Union Of India & Others
2014 Latest Caselaw 4930 Del

Citation : 2014 Latest Caselaw 4930 Del
Judgement Date : 29 September, 2014

Delhi High Court
Cpl Sunil Singh vs Union Of India & Others on 29 September, 2014
*   IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 Date of hearing and Order: 29.09.2014
+   W.P.(C) 5248/2013

    CPL SUNIL SINGH
                                                         ..... Petitioner
                      Through:    Mr. A.K. Trivedi, Advocate

                      versus

    UNION OF INDIA & OTHERS
                                                      ..... Respondent
                      Through:    Mr. Rajesh Gogna, Senior Standing
                                  Counsel and Ms.Kimmi Brara,
                                  Advocate for Respondents

    CORAM:
    HON'BLE MR. JUSTICE KAILASH GAMBHIR
    HON'BLE MR. JUSTICE NAJMI WAZIRI

                               ORDER

% KAILASH GAMBHIR, J. (ORAL)

For order, see W.P.(C) No.5112/2013.

KAILASH GAMBHIR, J

NAJMI WAZIRI, J SEPTEMBER 29, 2014 v

 
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