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Cpl Sachin vs Union Of India & Ors.
2014 Latest Caselaw 4929 Del

Citation : 2014 Latest Caselaw 4929 Del
Judgement Date : 29 September, 2014

Delhi High Court
Cpl Sachin vs Union Of India & Ors. on 29 September, 2014
*   IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 Date of hearing and Order: 29.09.2014
+   W.P. (C) No.2803/2014

    CPL SACHIN                                       ..... Petitioner
                      Through:    Mr. A.K. Trivedi, Advocate

                      versus

    UNION OF INDIA & ORS.                            ..... Respondents
                  Through:        Mr. Ankur Chhibber, Advocate and
                                  Mr.Prashant Sivarajan, Advocate for
                                  respondent No. 1 to 3.

    CORAM:
    HON'BLE MR. JUSTICE KAILASH GAMBHIR
    HON'BLE MR. JUSTICE NAJMI WAZIRI

                               ORDER

% KAILASH GAMBHIR, J. (ORAL)

For order, see W.P.(C) No.5112/2013.

KAILASH GAMBHIR, J

NAJMI WAZIRI, J SEPTEMBER 29, 2014 v

 
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