R. Shyamala And Anr. vs P.C. Gajbhiye
2014 Latest Caselaw 4751 Del

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                           RESERVED ON: 11.08.2014
%                                       PRONOUNCED ON: 23.09.2014

               CONT. CAS (C) 436/2014 & CM No.11068/2014

       R. SHYAMALA AND ANR.                            ..... Petitioners
                    Through: Mr. Rajesh Kumar, Advocate.
                    versus
       P.C.GAJBHIYE                                 ..... Respondents

Through: Dr. Ashwani Bhardwaj, Adv. for R-1.

Mr. R. Mishra and Mr. Mukesh Kumar Tiwari, Adv. for DoPT. Mr. C. Hari Shankar with Mr. S. Sunil, Advocates for private respondents.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE VIPIN SANGHI S.RAVINDRA BHAT, J For detailed judgment, the decision dated 23.09.2014 in W.P.(C) 3416/2014 may be referred to.

S. RAVINDRA BHAT (JUDGE)

VIPIN SANGHI (JUDGE) SEPTEMBER 23, 2014

Cont.Cas (C)436/2014 Page 1