Rakesh Kumar & Anr vs The Chairman, Staff Selection ...
2014 Latest Caselaw 4576 Del

*   IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 Date of hearing and Order: 17.09.2014
+   W.P.(C) 8057/2013
    RAKESH KUMAR & ANR
                                                        ..... Petitioner
                      Through:    Mr. Parmod Bhardwaj, Advocate for
                                  Mr. M.K. Bhardwaj, Advocate
                      versus

    THE CHAIRMAN, STAFF SELECTION COMMISSION & ORS
                                                ..... Respondent
                Through: Mr. Manish Mohan, CGSC with
                           Ms.Anita Mohan, Ms. Puja Sarkar,
                           Advocates for respondent No. 1 to 3.

    CORAM:
    HON'BLE MR. JUSTICE KAILASH GAMBHIR
    HON'BLE MR. JUSTICE NAJMI WAZIRI

                       ORDER

% 17.09.2014 KAILASH GAMBHIR, J. (ORAL)

For order, see W.P.(C) No.7255/2013.

KAILASH GAMBHIR, J

NAJMI WAZIRI, J SEPTEMBER 17, 2014 pkb