Citation : 2014 Latest Caselaw 6167 Del
Judgement Date : 25 November, 2014
$~
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Judgment delivered on: November 25, 2014
+ W.P.(C) Nos. 7048 of 2013
NARESH KUMAR ..... Petitioner
Represented by: Mr.Anukul Chandra
Pradhan, Senior Advocate with Mr. Kamal
Baid and Mr. Rahul Baid, Advocates.
Versus
MUNICIPAL CORPORATION OF DELHI ..... Respondent
Represented by: Ms.Mini Pushkarna,
Standing Counsel, Ms. Yoothica Pallavi
and Ms. Namrata Mukim, Advocates.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT
SURESH KAIT, J.
For detailed order see W.P.(C) 7015/2013.
SURESH KAIT (JUDGE) NOVEMBER 25, 2014 jg
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