Kamla Devi vs Municipal Corporation Of Delhi
2014 Latest Caselaw 6166 Del

Citation : 2014 Latest Caselaw 6166 Del
Judgement Date : 25 November, 2014

Delhi High Court

Kamla Devi vs Municipal Corporation Of Delhi on 25 November, 2014

Author: Suresh Kait

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                        Judgment delivered on: November 25, 2014

+          W.P.(C) Nos. 7129 of 2013


KAMLA DEVI                                                ..... Petitioner
                             Represented by: Mr.Anukul Chandra
                             Pradhan, Senior Advocate with Mr. Kamal
                             Baid and Mr. Rahul Baid, Advocates.

                        Versus


MUNICIPAL CORPORATION OF DELHI               ..... Respondent
                 Represented by: Ms.Mini Pushkarna,
                 Standing Counsel, Ms. Yoothica Pallavi
                 and Ms. Namrata Mukim, Advocates.


CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed order see W.P.(C) 7015/2013.

SURESH KAIT (JUDGE) NOVEMBER 25, 2014 jg

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