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Uoi vs Jitender
2014 Latest Caselaw 5677 Del

Citation : 2014 Latest Caselaw 5677 Del
Judgement Date : 11 November, 2014

Delhi High Court
Uoi vs Jitender on 11 November, 2014
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*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                     Judgment delivered on: November 11, 2014


+     W.P.(C) 2830/2011 & CM. Nos. 6013/2011 and 15009/2013

UOI                                                  ..... Petitioner
                       Represented by:   Mr. Jayendra, Advocate.

                 Versus

JITENDER                                          ..... Respondent
                       Represented by:   Ms. Amita Kalkal
                                         Chaudhary and Ms. Aditi
                                         Gupta, Advocates.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed judgment see WP(C) 2314/2011.

SURESH KAIT (JUDGE) NOVEMBER 11, 2014 Sb/RS

 
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