The Executive Engineer vs Sh. Hari Har Prasad
2014 Latest Caselaw 5676 Del

Citation : 2014 Latest Caselaw 5676 Del
Judgement Date : 11 November, 2014

Delhi High Court

The Executive Engineer vs Sh. Hari Har Prasad on 11 November, 2014

$~
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                     Judgment delivered on: November 11, 2014

+    W.P.(C) 3229/2012

THE EXECUTIVE ENGINEER                               ..... Petitioner
                  Represented by:        Mr. Saqib, Advocate.

                 Versus
SH. HARI HAR PRASAD                                 ..... Respondent
                       Represented by:   Ms. Amita Kalkal
                                         Chaudhary and Ms. Aditi
                                         Gupta, Advocates.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed judgment see WP(C) 2314/2011.

SURESH KAIT (JUDGE) NOVEMBER 11, 2014 Sb/RS

Download the LatestLaws.com Mobile App