Union Of India (Cpwd) vs Khacheru Khan
2014 Latest Caselaw 5675 Del

Citation : 2014 Latest Caselaw 5675 Del
Judgement Date : 11 November, 2014

Delhi High Court

Union Of India (Cpwd) vs Khacheru Khan on 11 November, 2014

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                     Judgment delivered on: November 11, 2014

+    W.P.(C) 7738/2011 & CM. NO. 17532/2011

UNION OF INDIA (CPWD)                               ..... Petitioner
                   Represented by:       Mr. Anuj Aggarwal and
                                         Mr. Gaurav Khanna,
                                         Advocates.
                 Versus
KHACHERU KHAN                                     ..... Respondent
                       Represented by:   Ms. Amita Kalkal
                                         Chaudhary and Ms. Aditi
                                         Gupta, Advocates.
                             AND
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed judgment see WP(C) 2314/2011.

SURESH KAIT (JUDGE) NOVEMBER 11, 2014 Sb/RS

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