The Superintending Engineer & ... vs Girish Chand
2014 Latest Caselaw 5674 Del

Citation : 2014 Latest Caselaw 5674 Del
Judgement Date : 11 November, 2014

Delhi High Court

The Superintending Engineer & ... vs Girish Chand on 11 November, 2014

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                     Judgment delivered on: November 11, 2014

+    W.P.(C) 7003/2011

THE SUPERINTENDING ENGINEER & ANR.          ..... Petitioners
                 Represented by: Mr. Saqib, Advocate.

                 Versus
GIRISH CHAND                                      ..... Respondent
                       Represented by:   Ms. Amita Kalkal
                                         Chaudhary and Ms. Aditi
                                         Gupta, Advocates.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed judgment see WP(C) 2314/2011.

SURESH KAIT (JUDGE) NOVEMBER 11, 2014 Sb/RS

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