Sh. Kishsori Lal Monga vs State
2014 Latest Caselaw 1734 Del

Citation : 2014 Latest Caselaw 1734 Del
Judgement Date : 31 March, 2014

Delhi High Court

Sh. Kishsori Lal Monga vs State on 31 March, 2014

Author: A. K. Pathak

$-R-2
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          Reserved on: 26th March, 2014
                                          Decided on: 31st March, 2014
+       TEST. CAS. 47/1990
        SH. KISHSORI LAL MONGA                        ..... Petitioner
                         Through:   Mr. Sunil Malhotra and Mr. Amit
                                    Sanduja, Advs.
                         versus
        STATE                                            ..... Respondent
                         Through:   Mr. Raj Panjwani , Sr. Adv. with
                                    Ms. Sonia Singhani, Adv.
Coram:
HON'BLE MR. JUSTICE A.K. PATHAK

A.K. PATHAK, J.

For judgment see CS (OS) No.1059/1979.

A.K. PATHAK, J. March 31, 2014 ga

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