Ram Singh vs State (Govt. Of Nct) Delhi
2014 Latest Caselaw 1731 Del

Citation : 2014 Latest Caselaw 1731 Del
Judgement Date : 31 March, 2014

Delhi High Court

Ram Singh vs State (Govt. Of Nct) Delhi on 31 March, 2014

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : February 12, 2014
                               DECIDED ON : March 31, 2014


+     CRL.A. 280/2013

      RAM SINGH                                      ..... Appellant
                        Through :    Mr.Gautam Khazanchi, Advocate.

                        versus

      STATE (GOVT. OF NCT) DELHI              ..... Respondent
                    Through : Mr.Lovkesh Sawhney, APP.


      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.1196/2012 titled Prem Singh @ Prem Vs. State of NCT of Delhi.

(S.P.GARG) JUDGE March 31, 2014 sa

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