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Mohit Kumar vs M/S Quality Printers Pvt Ltd And ...
2014 Latest Caselaw 1494 Del

Citation : 2014 Latest Caselaw 1494 Del
Judgement Date : 20 March, 2014

Delhi High Court
Mohit Kumar vs M/S Quality Printers Pvt Ltd And ... on 20 March, 2014
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                  Date of Decision: 21st March, 2014
+     TR.P.(C) 14/2013
      MOHIT KUMAR                                            ..... Petitioner
                          Through        Petitioner in person.

                          versus

      M/S QUALITY PRINTERS PVT LTD AND ORS ..... Respondents

Through Mr. Amit S. Chadha, Sr. Advocate with Mr. Kunal Sinha, Advocate for defendant Nos.1 & 2. Mr. Sanjeev Agarwal with Mr.Ekansh Agarwal, Advocate for the defendant No.3.

CORAM:

HON'BLE MR. JUSTICE SANJEEV SACHDEVA

SANJEEV SACHDEVA,J (ORAL)

For orders see TR.P.(C) No. 28/2012.

SANJEEV SACHDEVA, J MARCH 21, 2014 st

TR.P.(C) Nos.28/2012 & 14/2013 1 of 11

 
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