Sonu @ Ranjha vs State
2014 Latest Caselaw 1461 Del

Citation : 2014 Latest Caselaw 1461 Del
Judgement Date : 19 March, 2014

Delhi High Court

Sonu @ Ranjha vs State on 19 March, 2014

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 RESERVED ON : March 13, 2014
                                 DECIDED ON : March 19, 2014


+     CRL.A. 622/2011 & CRL.M.B.No. 216/2014
      SONU @ RANJHA                                           ..... Appellant
                          Through :    Ms.Rakhi Dubey, Advocate.

                          versus

      STATE                                            ..... Respondent
                          Through :    Mr.Lovkesh Sawhney, APP.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is dismissed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.743/2011 titled Juber Khan @ Guddu vs. State.

(S.P.GARG) JUDGE March 19, 2014 sa

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