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Krishan Kumar @ Krishna vs State
2014 Latest Caselaw 1430 Del

Citation : 2014 Latest Caselaw 1430 Del
Judgement Date : 18 March, 2014

Delhi High Court
Krishan Kumar @ Krishna vs State on 18 March, 2014
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                         Reserved on: 4th February, 2014
                                        Pronounced on: 18th March, 2014
+    CRL.A. 1094/2011

     KRISHAN KUMAR @ KRISHNA                ..... Appellant
                 Through  Mr. K. Singhal, Advocate

                      versus
     STATE                                        ..... Respondent
                      Through    Ms. Rajdipa Behura, APP

     CORAM:
     HON'BLE MR. JUSTICE SANJIV KHANNA
     HON'BLE MR. JUSTICE G.P. MITTAL

                               JUDGMENT

G.P. MITTAL, J.

1. For detailed order see Criminal Appeal No.773/2011, Arun & Ors. V.

State pronounced today.

(G.P. MITTAL) JUDGE

(SANJIV KHANNA) JUDGE MARCH 18, 2014 vk

 
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