Cit vs Jain Cooperative Bank Ltd
2014 Latest Caselaw 1158 Del

$~27

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                        DECIDED ON: 04.03.2014


+                        ITA 315/2012

       CIT                                              ..... Appellant

                         Through: Mr. N.P. Sahni, Sr. Standing
                         Counsel with Mr. Nitin Gulati, Jr. Standing
                         Counsel.

                         versus

       JAIN COOPERATIVE BANK LTD                      ..... Respondent

Through: Mr. Ved Jain, Advocate.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.V. EASWAR MR. JUSTICE S.RAVINDRA BHAT (OPEN COURT)

For detailed order, please see order dated 04.03.2014 passed in ITA 314 /2012.

S. RAVINDRA BHAT (JUDGE)

R.V. EASWAR (JUDGE) MARCH 04, 2014 /vks/