Shakeel Ahmad vs State
2014 Latest Caselaw 1157 Del

Citation : 2014 Latest Caselaw 1157 Del
Judgement Date : 4 March, 2014

Delhi High Court

Shakeel Ahmad vs State on 4 March, 2014

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 RESERVED ON : 3rd MARCH, 2014
                                 DECIDED ON : 4th MARCH, 2014

+                       CRL.A. 724/2011
      SHAKEEL AHMAD                                         ..... Appellant
                        Through :    None.

                        versus

      STATE                                          ..... Respondent
                        Through :    Mr.M.N.Dudeja, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is accepted in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.331/2011 titled 'Shamshad vs. The State (NCT of Delhi)'.

(S.P.GARG) JUDGE

MARCH 04, 2014/ tr

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